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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(7) in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963

(7)Area, in ordinary acres, that represents the ceiling applicable to the person, having regard to the number of members of his family, extent of each soil-class of land held, the ceiling group in which the village is situated and the ceiling area applicable thereto.