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[Cites 0, Cited by 0] [Section 55] [Entire Act]

Bengal Presidency - Subsection

Section 55(c) in Police Regulations, Bengal , 1943

(c)A Circle Inspector shall supervise every case within his circle; and he shall visit the place of occurrence and test the evidence in every such case that is of importance. In selecting cases for testing on the spot he should direct his attention particularly to cases of house-breaking, riot and grievous hurt and to other cases which have been reported as false or non-cognizable.