Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 35 in Statutes of the National Institute of Technology, Andhra Pradesh, 2017 35. Scholarships, Fellowships, Medals and prizes. - The Board may, on the recommendations of the Senate institute such scholarships, fellowships, medals and prizes as it may consider necessary.
