Section 17(1) in The Navy (Pay And Allowances) Regulations, 1966
(1)The rules governing the grant of ante-date of commission for purposes of seniority, promotion and increments of pay, are laid down in the appropriate regulations made in that behalf. When an ante-date of commission is granted and published in the Gazette of India, the period of ante-date shall not, unless otherwise stated, reckon for purposes of increments of pay in the commission ranks.
