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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(ii) in The Public Servants Transfer of Immovable Property (Restriction) Ordinance, 2004

(ii)every officer or servant employed by the Municipal of Town Area Committee whether for the whole or part of his time; but shall not include a menial.