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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(2) in The Bodoland Autonomous Council Act, 1993

(2)Persons whose names are included in the electoral roll of the relevant Assembly constituency in force on the last date of nomination for General Council election pertaining to the area shall be the electorate for the election of members of the General Council.