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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(3) in Telangana Exhibition of Films On Television Screen Through Video Cassette Recorders (Regulation) Act, 1993

(3)Every licence for keeping a video library shall save as otherwise provided in this Act, expire on the last day of the year in which it was granted, but may be renewed from year to year.