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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(q) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(q)"standard weight" and "standard measure" have the same meanings respectively assigned to them in the West Bengal Standards of Weights and Measures (Enforcement) Act, 1958 (West Bengal Act No. 23 of 1958);