Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act] State of Sikkim - Subsection Section 6(3)(c) in Sikkim Industries Licensing Act, 1982 (c)if the licensing authority deems it necessary in the interest of public peace or public safety to suspend or revoke a licence; or