Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(a) in Rajasthan Prisoners Open Air Camp Rules, 1972

(a)The Inspector- General of Prisons, after going through the recommendations of the Superintendent, or the Dy. Superintendent, Incharge of the Jail shall subject to available accommodation from time to time select prisoners to be sent to the Open Camp and submit their case to the Prisoners Open Air Camp Advisory Committee for sanction: