Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Assam - Subsection Section 13(8) in The Assam Economic and Statistical (Junior) Service Rules, 1980 (8)The select lists shall remain valid for 12 (twelve) months from the date of approval by the Appointing Authority under this rule.
