Himachal Pradesh High Court
Dyal Negi Alias Hardyal vs . Anil Kumar on 5 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Dyal Negi alias Hardyal Vs. Anil Kumar .
Cr. Revision No. 119 of 2020 5.3.2022 Present: Mr.Maan Singh, Advocate, for the petitioner.
Mr.Atul Jhingan, Advocate, for LR of deceased respondent.
Cr.M.P. No. 2386 of 2021 On request of Mr.Atul Jhingan, Advocate, matter is adjourned in terms of order dated 1.12.2021.
List after two weeks.
(Vivek Singh Thakur), Judge.
5th March, 2022 (Keshav) ::: Downloaded on - 07/03/2022 20:12:11 :::CIS