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[Cites 1, Cited by 0]

Madras High Court

A.Elumalai vs The State Bank Of India on 3 November, 2017

Author: K.Ravichandrabaabu

Bench: K.Ravichandrabaabu

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
										
DATED :  03.11.2017

CORAM

THE HONOURABLE MR.JUSTICE K.RAVICHANDRABAABU
			
Writ Petition No.25801 of 2017
and
 W.M.P.No.27225 of 2017

				
1. A.Elumalai                                   

2. Saranya.G.

3. Kalpana

4.Vigneswaran

5. Mahadevan

6. Anbarasan

7. A.Jayalakshmi

8. B.Duraisamy

9. S.Jaya

10. Valavan Gandhi R.
     
11. Amutha
     
12.Rajamani

13.   Subramani
  
14.   R.Selvi
     
15.  R.Gandhimathi     

16.  E.Kalpana   

17.  R.Mythili      

18. S.Loganathan     

19. S.Kamalkhasan    

20. K.Senthil Kumar     

21. R.Anandhi     

22. R.Subbarayan     

23. D.Dhivagaran     

24. E.Dinesh Kumar     

25. E.Lavanya     

26. G.Sakthivel     

27. Kalaiarasi        

28. E.Backiaraj    

29. V.Kuppusami
     
30. V.Radhika     

31. B.Bhawani
   
32. M.Mohanraj
    
33. M.Tamilarasi
    
34. B.Sureka     

35. E.Arun    

36. Suguna
     
37. Anthony Raj   

38.   Hari   

39. Gnanavel     

40. Bhakiyalakshmi     

41. Prabhu
    
42. M.Gopi    

43.Saraswathi   

44. Jeeva  

45. Elumalai.A
     
46. Tamilselvam     

47. Kalai Selvi.G     

48. Renugadevi.G     

49. Ganesh Kumar.N     

50. Muthulakshmi.P    

51.   Sivakumar N.R.    

52.   Pugalenthi.D   

53.   Mohan.V     

54.   Alli 

55.   Rajathirugnanam.R   
    
56.   Muthuraj.C     

57.   Ayyanar.S     

58.   Subbiah.A     

59.   Chitra.S    

60.   Sivakumar.M     

61.   Sundari.S     

62.  Sundareswari.P    

63.   Sakthivel.B     

64.   Jayalakshmi     

65.   Kasthuri.S     

66.   Kesavan.K     

67.   Subbiah.A     

68   Porkodi.P     

69.   Karthik.P     

70.   Rajathirugnanam.R     

71.   Sivakumar.M     

72.   C.Angaleswari     

73.   M.Suresh      

74   B.Devi Visalashi     

75.   A.Fathima Selvi
    
76.   V.Govindaraj     
77.   N.Ramanathan 
    
78.   K.Rethinam     

79.   N.Ragunatha Sethupathy     

80.   N.Sebasthiraj 

81.   A.Francis     

82.   M.Harikannan     

83.   N.Karthick     

84.   A.Fareeth     

85.   A.Sivasubramaniam     

86.   K.Thangapandi     

87.   M.Srinivasan      

88.   D.Kathirvel     

89.   N.Muthumani Kandan    

90.   M.Saranya     

91.   T.Velmurugan     

92.   V.Manimegalai
   
93.   P.Pothumponnu 
    
94.   M.Arul Ruban 
   
95.   A.Munisamy 
   
96.   P.Rajeswari      

97.   G.Rama Rani      
98.   R.S.Ravichandran 

99.   Veerapandya R
    
100.  V.Sundarajan 
    
101.  A.Prabahar   

102.  N.Muthuraja
    
103.  S.Nithyanandham     

104.  K.Kalidass      

105.  P.Gnanasekaran      

106.  M.Banu Priya    

107.  K.Pachavarnam 
     
108.  J.Murugeswary      

109.  Suburam 
     
110.  K.Govindaraj      

111.  V.S.Ilangovan

112.  M.Gopinath 
    
113.  K.Geetha Devi    

114.  K.Ponnuthai      

115.  R.Sathiamoorthy 
    
116.  Sagayaraj P.    

117.  Thirupathi. D
     
118.  Chockalingam. M 
   
119.  Selvam.M  

120.  Kali Krishnan.S  

121.  Jeya Lakshmi.S
 
122.  Selvi. C      

123.  Thirupathi. D     

124.  Sagayaraj P.   

125.  Baskara Ayyanar. R    
   
126.  Maha Devi. B     

127.  B.Nithya      

128.  Solaiammal. M     

129.  Solaiammal. M   

130.  Sakthikumar. K     

131.  Selva Lakshmi. K

132.  Murugavalli .K

133.  Sakthikumar. K
     
134.  Sakthikumar K     

135.  Muthukumar. A     

136.  Malathi. S     

137.  Deivanayagam. A     

138.  Boopalan. G     

139.  S.Ravichandran     

140.  A.Muthukumar    

141.  M.Piramu     

142.  A.Mummorthy
     
143.  V.Vallisri
     
144.  C.Sudha
     
145.  M.Ramesh Babu

146.  A. Pitchu Rani   

147.  S.Ramasubbu    

148.  S.Thirupathi    

149.  P.M.Sakeelamai     

150.  R.Pandiaraj   

151.  M.Manikandan    

152.  A.Krishnamoorthy     

153.  V.Pandian     

154.  B.Chellapandian   

155.  H.Amutha     

156.  S.Stalin   

157.  A.K. Ramesh     

158.  J.Syed Ibrahim
     

159.  C.Suresh Anand   

160.  N. Rajaram    

161.  T.N. Nandhini Devi     

162.  S.Ganga     

163.  M.Senthil Kumari     

164.  G.Muthuraman     

165.  P.Karunanithi     

166.  P.M.Sekar   

167.  A.R. Raghu Raman   

168.  M.Muthu Lakshmi     

169.  K.Menaka     

170.  R.Koviya    

171.  C.Karuppasamy     

172.  T.Lakshmi     

173.  P. Malaichamy   

174.  Karthiga     

175.  S. Vidya Saraswathy
     
176.  Viswanathan     

177.  Latha     

178.  Jega Jothi Pratap Singh 

179.  Deivanayagam A     

180.  Boopalan. G   

181.  Immanuel. J     

182.  Thirupathi. D     

183.  Chockalingam. M   

184.  Selvam. M     

185.  Kalikrishnan. S     

186.  Selvi. C     

187.  Jeyalakshmi S    

188.  Thirupathi     

189.  Sagayaraj    

190.  Baskara Ayyanar   

191.  Solaiammal     

192.  A.M. Parameshwari     

193.  Manickam   

194.  K. Malar    

195.  K. Malar     

196.  V. Suresh Kumar     

197.  Rohini     

198.  Venkatesh    

199.  Babylatha    

200.  Rajendran    

201  Nandheeswaran     

202.  Praveen Kumar     

203.  Madhina Banu    

204.  Kavitha   

205.  Neela     

206.  Roobini      

207.  Radha    

208.  Rajivgandhi							..Petitioners
   


          Vs

1.    The State Bank of India,                      
     rep. by its Chairman, 
     Corporate Centre,  
     Dalmal Building,  Jamnalal Bajaj Road,  
     Nariman Point, 
     Mumbai 400 021.

2.    The Chief General Manager,
     (FI & MF), State Bank of India,
     Corporate   Centre,  Madame Cama Road,
     Nariman Point,  
     Mumbai 400 021.

3.    The Chief General Manager,
     State Bank of India,  Corporate Centre, 
     Rural Business (Alternate Channels), 
     Madame Cama Road,  Nariman Point,
     Mumbai 400 021.

4.    The Chief General Manager,
     State Bank of India,  Local Head Office,  
     Chennai Circle,  College Road,  Nungambakkam,  
     Chennai-600 034						..Respondents.

Prayer: Writ petition filed under Article 226 of the Constitution of India to declare the e-circular of the 3rd Respondent dated 12.04.2017 in No.RABG/ RB- AC-Ac/ 2/ 2017-18 and consequential letter of the 2nd respondent dated 05.09.2017 in Letter No.FI & MF/ ALL/ MK/ 641 as illegal.
		
		For  Petitioner  	: Mr.Sivakumar
					  for Mr.M.Vijayan Associates.

		For Respondents	: Mr.C.Mohan
					  M/s. King & Patridge

O R D E R

This Writ Petition is filed seeking for issuance of Writ of Declaration, declaring the e-circular of the 3rd Respondent dated 12.04.2017 in No.RABG/ RB- AC-Ac/ 2/ 2017-18 and consequential letter of the 2nd respondent dated 05.09.2017 in Letter No.FI & MF/ ALL/ MK/ 641 as illegal.

2. After notice, when the matter is taken up for hearing today, it is represented by the learned counsel for the respondents that the impugned circular has been already withdrawn on 06.10.2017.

3. Recording the above said submission, this Writ Petition is dismissed as infructuous. No costs. Consequently, connected miscellaneous petition is closed.

03.11.2017 Speaking/Non Speaking Index : Yes/No vsi To

1. The Chairman, The State Bank of India, Corporate Centre, Dalmal Building, Jamnalal Bajaj Road, Nariman Point, Mumbai 400 021.

2. The Chief General Manager, (FI & MF), State Bank of India, Corporate Centre, Madame Cama Road, Nariman Point, Mumbai 400 021.

3. The Chief General Manager, State Bank of India, Corporate Centre, Rural Business (Alternate Channels), Madame Cama Road, Nariman Point, Mumbai 400 021.

4. The Chief General Manager, State Bank of India, Local Head Office, Chennai Circle, College Road, Nungambakkam, Chennai-600 034.

K.RAVICHANDRABAABU,J.

Vsi W.P.No.25801 of 2017 03.11.2017