Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Himachal Pradesh - Subsection Section 6(3) in Himachal Pradesh University Act, 1970 (3)to admit to the privileges of the University colleges situated within the area Comprising Himachal Pradesh and to withdraw any such privilege and to prescribe conditions therefore;
