(2)It extends to [the territories which, immediately before the 1st November, 1956, were comprised in] [ Inserted by the Adaptation of Laws (No. 3) Order, 1956. ] the States of Andhra, Bombay, Madras, Orissa, Uttar Pradesh, Hyderabad, Madhya Bharat, Patiala and East Punjab States Union and Saurashtra and all Part C States.
