Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of West Bengal - Subsection Section 41(3) in The Bengal Money-Lenders Act, 1940 (3)Nothing in this section shall be deemed to restrict the provision of the Bengal Workmens Protection Act,[1935] [Figures substituted for the figures '1934' by W.B. Act 7 of 1948.].
