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State of Uttar Pradesh - Section

Section 72 in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

72.

Transfer made under the provisions laid down in Regulations 68, 69 and 70, the manager of the former institution shall send to the manager of the latter institution the employees's service book, character roll, leave account, provident fund account and other relevant records duly posted up to date:Provided that all the relevant documents shall be sent to another institution within one month after the counter signature of the District Inspector of Schools.