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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(a) in Karnataka Secondary Education Examination Board Act, 1966

(a)"Board" means the [Karnataka Secondary Education Examination Board] [Adapted by the Karnataka adoptation of laws order 1973 w.e.f. 01.11.1973.] constituted under this Act;