Allahabad High Court
Neelam Jain vs The Cooperative Tribunal And Others on 16 July, 2010
Author: V.K. Shukla
Bench: V.K. Shukla
Court No. - 21 Case :- WRIT - C No. - 18732 of 2009 Petitioner :- Neelam Jain Respondent :- The Cooperative Tribunal And Others Petitioner Counsel :- Siddhatth Respondent Counsel :- C.S.C.,Anurag Khanna,Nipun Singh Hon'ble V.K. Shukla J.
The case is passed over today on the illness slip of Sri Vikas Srivastava, Case. List in the next cause list. Order Date :- 16.7.2010 T.S.