Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(b) in Rajasthan Finance Act, 2005

(b)for the existing punctuation mark appearing at the end of the existing proviso, the punctuation mark shall be substituted; and