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[Cites 0, Cited by 4] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(5) in Estate Duty act, 1953

(5)Where two or more persons are accountable whether in the same capacity or in different capacities, for estate duty in respect of any property passing on the death of the deceased, they shall be liable jointly and severally for the whole of the estate duty on the property so passing.