Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 3 in The Registration (Gujarat Amendment) Act, 2018

3. Amendment of section 32 of XVI of 1908.

In the principal Act, in section 32, the following Explanation shall be added at the end, namely:-*Explonation.- For the purpose of this section the term "document" shall include the document presented by an electronic means'"'