Bhoop Singh vs . State Of H.P & Anr. on 16 November, 2023

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CWP No.8146/2021

16.11.2023 Present: Mr. L.N. Sharma, Advocate, for the petitioner.

Mr. Y.P.S. Dhaulta, Additional Advocate General, for the respondents/State.

CMP No.16330/2023 For the reasons stated in the application, early hearing of the petition is allowed.

of The application stands disposed of.

CWP No.8146/2021

rtList for hearing in the third week of December, 2023.

(Bipin C. Negi) Judge 16th November, 2023 (mamta) ::: Downloaded on - 16/11/2023 20:36:55 :::CIS

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