Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Bihar - Section Section 15 in The Bihar Fish Jalkar Management Act, 2006 15. Power to make Rules. - The State Government may by notification, make Rules for implementation of all or any of the provisions of this Act.
