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Union of India - Section

Section 18 in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

18. Declarations with regard to dimensions of certain commodities

.-Where a package contains commodities, like bed-sheets, hemmed fabric materials, dhoties, sarees, napkins, pillow-covers, towels, table cloths or similar other commodities, the number and the dimensions of finished size of such commodities shall also be declared on the package or on the label affixed thereto:Provided that where the package contains more than one piece of different dimensions the package shall also contain a declaration as to the dimensions and the [retail sale price] [Substituted by G.S.R. 511(E), dated 25-5-1990, for " sale price" (w.e.f. 25-5-1990). ] of each such piece: Provided further that the dimensions of the commodities and the [retail sale price] [Substituted by G.S.R. 511(E), dated 25-5-1990, for " sale price" (w.e.f. 25-5-1990).] thereof shall also be marked on each individual piece.