Gauhati High Court
Page No.# 1/3 vs Cmj University And 3 Ors on 3 November, 2021
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/3
GAHC010102182021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1398/2021
THE UNION OF INDIA 3 ORS
REP. BY THE SECRETARY, MINISTRY OF FINANCE, DEPTT. OF REVENUE,
NORTH BLOCK, NEW DELHI-110001
2: THE DIRECTOR OF ENFORCEMENT
GOVT.OF INDIA
6TH FLOOR
LOKNAYAK BHAWAN
KHAN MARKET NEW DELHI-110003
3: THE JOINT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO.20
BYE LANE NO.1
RAJGARH ROAD
GUWAHATI-781003
4: THE ASSISTANT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO.20
BYE LANE NO.1
RAJGARH ROAD
GUWAHATI-78100
VERSUS
CMJ UNIVERSITY AND 3 ORS
SHILLONG, MEGHALAYA, REP. BY CHANCELLOR SHRI CHANDRA MOHAN
JHA SWASTI NIWAS, CRINOLINE FALLS, BARIK SHILLONG, MEGHALAYA
Page No.# 2/3
2:CMJ FOUNDATION
REP. BY ITS SECRETARY
SHRI GOVIND JHA
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA
3:SMT INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA
TRUSTEE MEMBER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA
4:SHRI GOPAL JHA
S/O SHRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAY
Advocate for the Petitioner : MRS. A GAYAN
Advocate for the Respondent : MR. B D KONWAR SR. ADV.
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
03.11.2021 Ms. A. Gayan, learned counsel for the applicant is present.
Mr. B.D. Konwar, learned senior counsel assisted by Mr. J. Singh, learned counsel for the opposite parties has submitted that the objection to this interlocutory application is in the process of being filed. He has, thus, prayed that the case be listed after 2 (two) weeks by which time the objection will be filed by serving an advance copy to Ms. Gayan, learned counsel for the applicant.
Page No.# 3/3 The prayer is allowed.
List the case on 22.11.2021.
Interim order passed earlier shall continue till the next date of listing.
JUDGE Comparing Assistant