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[Cites 0, Cited by 3] [Section 24A(1)] [Section 24A] [Entire Act]

Union of India - Subsection

Section 24A(1)(ii) in Chartered Accountants Act, 1949

(ii)award any degree, diploma or certificate or bestow any designation which indicates or purports to indicate the position or attainment of any qualification or competence similar to that of a member of the Institute; or