Section 1 in The City of Nagpur Corporation Act, 1948
1. Short title, extent and commencement. -
(1)This Act may be cited as the City of Nagpur Corporation Act, 1948.(2)Except as is hereinafter otherwise expressly provided, it applies only to [the larger urban area constituting the City of Nagpur.](3)It shall come into force on such [date] as the State Government may, by notification, appoint in this behalf.
