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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Gujarat - Subsection

Section 69(1) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(1)Notwithstanding anything contained in the Saurashtra University Act, 1965 (Gujarat 39 of 1965) or in the Statutes, Ordinances, Regulations, Rules and Orders made thereunder, the Colleges, Departments and the Centres specified in Schedule-II, shall, from the date of the commencement of this Act, cease to be the Colleges, Departments or, aS the case may be, Centres of the Saurashtra university, and shall be transferred to and vest in the University.