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[Cites 0, Cited by 95] [Section 60(1)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(1)(c) in The Code of Civil Procedure, 1908

(c)houses and other buildings (with the materials and the sites thereof and the land immediately appurtenant thereto and necessary for their enjoyment) belonging to [an agriculturist or a labourer or a domestic servant]and occupied by him;