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[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(9)(ii) in The Orissa Forest Produce (Control of Trade) Rules, 1983

(ii)This Security Deposit shall be in shape of "Forest Deposit" in the name of the concerned Divisional Forest Officer either in cash of in the shape of Post Office Cash Certificates or National Savings Certificate duly pledged to the Divisional Forest Officer concerned.