Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(vii) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(vii)"Gram Panchayat" means a Gram Panchayat established under sub-section (1) of Section 10;