Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 20 in The Vaccination Act, 1880 20. Power to make rules for cantonments. When this Act has been applied to any cantonment or any part thereof, the State Government may, from time to time, 6 make such rules.
