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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(h) in The Petroleum and Natural Gas Regulatory Board (Determining Capacity of Petroleum, Petroleum Products and Natural Gas Pipeline) Regulations, 2010

(h)"marginally higher pressure" means an entry point pressure at any intermediate location in the pipeline system which is higher than the system pressure that location so that flow from new source can commence without disturbing, existing upstream conditions in the pipeline system;