Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Sikkim - Subsection Section 115(2) in Sikkim Panchayat Act, 1993 (2)On the reconstitution of the Gram Panchayat, or Zilla Panchayat as the case may be the authority,person or persons appointed under clause (b) of sub-section (1) shall cease to exercise his functions.
