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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(5) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(5)One-third of the total number of members of the Executive Council plus one shall be a quorum for a meeting of the Executive Council :Provided that no such quorum shall be required at the Convocation.