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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(1)(a) in Punjab Water Supply and Sewerage Board Act, 1976

(a)raising loans from any Banks or other financing institutions or the Life Insurance Corporation established under Section 3 of the Life Insurance Corporation Act, 1956 (Central Act 31 of 1956); or