(13)"Impressed stamp". - "impressed stamp" includes-(a)labels affixed and impressed by the proper officer, and(b)stamps embossed or engraved on stamped paper ;(c)[ impression, mark or endorsement by a machine or any other mode of stamping, as the Government may, by notification in the Government Gazette, specify;] [Substituted by Act No. XII of 2011, dated 25th April, 2011.]
