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[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(6)(i) in The Orissa Forest Produce (Control of Trade) Rules, 1983

(i)In making selection of agents, preference shall be given to Grama Panchayats, Co-operative Societies, Orissa Tribal Development Cooperative Corporation and Government Undertakings.