Section 13(2)(ii) in The Copyright Act, 1957

[Cites 0, Cited by 3] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(ii) in The Copyright Act, 1957

(ii)in the case of an unpublished work other than work of architecture, the author is at the date of the making of the work a citizen of India or domiciled in India; and

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Union of India - Subsection

Section 13(2)(ii) in The Copyright Act, 1957