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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(1)(b) in The Arms Rules, 2016

(b)All air weapons including air rifles and air guns, having muzzle energy more than 20 joules or 15 ft. lbs. and/ or bore more than 0.177"or 4.5 mm, shall be subject to markings as specified in rule 58.