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[Cites 0, Cited by 0] [Section 420A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 420A(b) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(b)in the case of a contract for construction of a building or the execution of other work, dishonestly uses materials which are less in quantity than, or inferior in quality to, those he contracted to use, or which are in any manner, whatever not in accordance with the contract,