Section 65 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975
65. Procedure for recruitment by promotion and transfer.
- 1. Constitution of Selection Board. - There shall be a selection board for each region, comprising of:-(a)the [Director] [Substituted by Notification No. F. 10(28) Agriculture/Group-II/78, dated 7.6.1980-Rajasthan Gazette, Extraordinary, Part IV-C, dated 7.6.1980, p. 85, dated 7.6.1980.];(b)the two other officers, nominated by the Secretary; and(c)two Chairman of the Market Committees of the region, as may be nominated by the [Director] [Substituted by Notification No. F. 10(28) Agriculture/Group-II/78, dated 7.6.1980-Rajasthan Gazette, Extraordinary, Part IV-C, dated 7.6.1980, p. 85, dated 7.6.1980.]The [Director] [Substituted by Notification No. F. 10(28) Agriculture/Group-II/78, dated 7.6.1980-Rajasthan Gazette, Extraordinary, Part IV-C, dated 7.6.1980, p. 85, dated 7.6.1980.], or in his absence, the Senior Most Officer amongst the nominated officers shall be the Chairman of the Selection Board. The quorum of the Selection Board shall be of 3 members.Note. - Region for this purpose means the region as decided by the [Director] [Substituted by Notification No. F. 10(28) Agriculture/Group-II/78, dated 7.6.1980-Rajasthan Gazette, Extraordinary, Part IV-C, dated 7.6.1980, p. 85, dated 7.6.1980.]
