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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(4) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003

(4)The Authority shall not make during the specified period in which the plan is to remain effective, such amendment or amendments in the plan which effects important alteration in the character of the plan and which relates to the extent of the land use of standards of population density.Form 'A'Notice is hereby given that :