Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(1) in Hyderabad General Clauses Act, 1308F

(1)every Act shall extend to the whole of [the area to which this Act extends] [Substituted by A. O., 1956.];