State Consumer Disputes Redressal Commission
Usha Bector vs Atam Nagar Cooperative House Building ... on 9 December, 2015
STATE CONSUMER DISPUTES REDRESSAL COMMISSION,
PUNJAB
DAKSHIN MARG, SECTOR 37-A, CHANDIGARH.
First Appeal No.783 of 2015
Date of institution : 21.07.2015
Date of decision : 09.12.2015
Usha Bector wife of Ramesh Kumar Bector, resident of 20-C,
Sarabha Nagar, Ludhiana.
....Appellant/Complainant
Versus
1.Atam Nagar Cooperative House Building Society Ltd., 180, Atam Nagar, Ludhiana, through its President.
2. Ludhiana Improvement Trust, Ludhiana, through its Chairman/Administrator.
....Respondents/Opposite Parties First Appeal against the order dated 27.05.2015 of the District Consumer Disputes Redressal Forum, Ludhiana. Quorum:-
Hon'ble Mr. Justice Gurdev Singh, President Mr. Vinod Kumar Gupta, Member Present:-
For the appellant : Shri Namit Gautam, Advocate For respondent No.1: Shri Tarsem Lal, Office Secy. For respondent No.2: Shri Puneet Jindal, Sr. Advocate with Shri Parambir Singh, Advocate.
JUSTICE GURDEV SINGH, PRESIDENT :
For order, see F.A. No.781 of 2015 (Ramesh Kumar Bector Vs. Atam Nagar Cooperative House Building Society Ltd.
and Another).
(JUSTICE GURDEV SINGH) PRESIDENT (VINOD KUMAR GUPTA) MEMBER December 09, 2015.
(Gurmeet S)