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[Cites 0, Cited by 0] [Section 21S] [Entire Act]

State of Jharkhand - Subsection

Section 21S(9) in Jharkhand Co-operative Societies Rules, 2008

(9)On receipt of ballot paper under sub rule (7), the person shall record his vote on tendered ballot paper by putting a cross mark (x) on the symbol of the candidate for whom he wants to vote and handover the tendered ballot paper to the election officer who shall forthwith place it in a cover specially kept for the purpose.