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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Haryana - Subsection

Section 19(1) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(1)The cess levied under Section 6 shall be paid by the owner of the milk plant by way of bank draft drawn in favour of "The Haryana Livestock Development Board" Payable at Chandigarh.