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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(b) in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976

(b)he satisfies the following means test, that is to say,-
(i)the family of which he is a member has income of [One thousand rupees] [Substituted by M.P. Act No. 35 of 1995.] or less per month; or
(ii)the family of which he is a member holds [two hectares of irrigated land or four hectares of unirrigated land] [Substituted by M.P. Act No. 26 of 1986.] or landless than that and such family has no other source of income except agriculture on such land :