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Karnataka High Court

Shanthamma vs B K Venugopal Reddy on 13 January, 2011

Author: S.N.Satyanarayana

Bench: S.N.Satyanarayana

- 1 -

IN 'E"HI *3 IVHCH--I (jI()UR'I' OI'? KARN.A'I';'-';I{,£\ I-Y1' B£?&I\E(T}E-'>,"E..,{}RE*Z 'I)ATEE') THIE3 TE. '1 E 13" DAY (}1" J£XN'{}.z'\RY 201 } B ESE'-'(.3 R I?) *1";---112: E~i()N'BIJ::"§ MI'~'..JUS'i'i()I£ SN.$A'TYAN1k}§i2EY_sXi§§}§:'"' A ~ M..E~'..A. N().2()€34/20%; .g(:Ps::;'"" V V A/W §v1ES(3.CVL. .£§.¥Ef?], /2H()'if1 '1 'A - V B E'.F'\?\/"E, EN:

Si*{AN'F}iAM.MA \,v,1(){i>. HANUMA3\I'I'E--iA}?PA, A{}},1IT.) A}3€)UT 63 Y1-'5IAIT§S;~.,_ "
N{).9w£}/ 1, ésm (ZROSS, '<.:..:;';1__>f1~;;_-x :;.gx$«'*()z}%':>.A . ULS()()R, BAN(}AZ,()E%2{§.--%'3E3{) (}(}8.' ' '*.v¢.';APPIE':2I{,LAN'F {By Sri : 13.1,. &:5.E?Z'é§§AE\§'.1'z'€,;.I,AE'j§' 3:; 1?;-..§3;~:f{A_1::§{1A_:uAN£)AN, ADVES.) AND: -------- "

.1. 1:3.K;vVICN1JG0:i:e3-:A,{'1»:;a:1;m*- ' S ,1 0 1:": KREEBINA .RI%:.:()'m';

AGIEI) ABCz!,J'.I' ~';:e:;xR;ss, RE£SI[)iN(} A'i'N{}. 4.96; 4'_1.'1»-I (112058, ,E33--§£L§;:'%.NIL)UR;,~.E?3j\N'(}AI'.()R1i1--560 103. , 2; ,;;s.1'<i.,ge=J.\1A;i~<:-1) V _sm:i;.:~: KI§L}I~'3NA I~'.E1I).i)Y ~. " A(}§-ii) "_;-;,t33<>;:';1f 41. YPZARS, ' .__RP3SH)I.N£T;'A'I' M). 496, 4'13;-1 c::Rc)sss, £I2:§1g;A_N1')'L3I2, ¥3AN('}AE..£)RIE'C --E§€§() '2 03 4' ' * 3...;3.N'.'Kj_<1s1~{NA REIT)1)Y , S';/O 143:1';-.«: NAGA}f'PA "'A(;;+:1') AB()U'.I' '70 Y'f%3;'&1-€53.

RESIDING A'? No. 4535, 41.': {I CR()S5S.

B1+:L1',.ANI'>U1»2, I31'-aNG.:'~&L()RF& :'.-36(} 103. J {E DGMENT 'F1"1<v 2-1ppe31:1n': anz:.£ his <:c)m1sx>E have filed :1 r::«'t_<f.n1<) whe;*eiI1 ii: is stauaci t.ha.t. the E-lfépfi-',£1I as agai:.'1:.~;si i"€'.f~T§p()1'i§;.i(?:'i'f1i?3_.3, 4, 3 mini 6 is not. [):*ess<écf.. The ssaici II1€'.'I'I1()-'."i'§.'>;' ta.1:(-Vi "C>.1'i':

remrd. The appeal agzaizmi: r<%s;.'3;;'r1(i<aa'1i.s73, :;d1d__{i disxnmsezl as: withdrawn at i:1r1(=, risk (if t1F:§:T 5,*L:pp{K',>fl£:_1'I.I:'{..'

2. The appeiiant; 3-magi r=ri<.3p§)r1(i(--:.i91i:Vs 2 2. ;1r:d"22_' hgve _fi1£~t~f('1 _ compromise pe€;itjm'1 1.1z1<¥.er ()r(1ei"V«2f5 R1.1Ie 3 of '('3PCEV}which is nu:I1t3ere<'1 as .M.isc.(ivi.--.'_:2 7 .}. ,i--2()}."£ _' "Sz1rI1e=: is taktélf} on record. It is Sat(§tI€'.('i {E1213V_;i.ppe1I_:3.1ji. :?1;e;--em; 4"? (iefemiarlti ami rciS:p0i1i'ic11iS' -~..z:iV:'1»(ii ;:'espe<tt..ivcEy ;)laini:ifi'~:-; 1 and 2 in ()S.1\I0;VE'37Z'.(%3('3%/f2V (}(}'iJ y'L*1i{iir'3g on the file of 43"' Acic]!.C:ity {3iv»i1f,21:1€'E Sc-:ss»i€)=.".1$ Ciourt [CC§"i.443_ fj3ar;ga30re. Tlfm Emit. in » 2"£{)__()9 is flied. for partiti<);:1 in respeci; of sevterzxi if.é'm,€s 0'i';{f_{>j{.)(:§"i1i:t3:s Sl'l(}W"I'1 in the-: s'~;(:k1e(11z1c> to thé: said suit. 3:; 'l."i1é§ 21p;:e11:~m_{: h<>,1"c-fir: is p1.1r€:}1asser of a portion of h 91:5; A S::3r1t:c§11le p1T'0;3(.'fI?'i}" fr<;'>r:'1 the fat41uer" GE' p121i.r3iif'i3:~:. 1 anti 2 Kri:~3h.:1a Rericly 1.l}fE{.i{'§F 21 :~;a.1e (Em-?(:i £~:xec:1.;t.<;>cl Eifid axe} M5,.

.Ifegist,(-:r<;3(.i in Inez' f2E'x»'(31.1E' in the _'y"E:'f£}i.E" i.€}"?'E3. '§'h:: ;31.2:z.im;i.f{%; in (}S..N().5?6€5/2()()E}, who are czhiidrc-21} 0f s21..i<.3 E{r£sI11'1a Raddy E1aV(?= {i.ie{1 ssaid suii {arr ;)ari:i1'.i(:»r1. In the 3:/3.i£i suit th€:*.}; have ir1(:Iu(ie(i the pr0p€?r't.y sold. by 'f{1"isI*1r1az.'a_;'u in i'a.v0u.:f"<:;f?é1""

<'1efeI1cia11t. 'file appeliam. amd resp0r'3(le.z.'z.i;s 1 2.1_s'£_.(§"2 f_hé:I__"(:i-VI__1_ _ have sei.tl<3(:E their c£isp1.:1'.e with 1"€?Sp€'{'ff'. to rig}'1t-- z-1fa;:)r.~:i1:1:1_tu l'1£E§1'(?iIL 41" deffi-ndarrt. in OS.N<).5'f(f3(3/2.{}QvE3 3:1.' .;,f'($s"-,-pcwiiz-LL,_0f:.fin,' pert-.i0:"1 of suit A s(:he<.iu.ie wriprgrty din p'ay:11en'£'.' «;;f a ssuij11 G1' Rs. i.O,()O,()O{}/--~ as c:dfia.fie:z.s;1t.i.c$r:. ' tlle p1aiI1t'1ffs/ respor1dm:2f:s ' 2}'1':;._::(.i LE: I"1«;=,1§(§i£«1: . ' * Tlfm .TV5»p1aj17;Vt.i.ffs]:r§ésp()r1_dént:s 1 and :2 have {Ins accepted. said -mr:(§'r.ui1:a._E)3r_ way of two cheques hearing No.39}?E)4 k:}e1t;e:c1_'15f¥,_.2'6"ii1 and 391795 dated 31.1.2011 SIZIII of'R3;5,()(),()()(}/W drawrl on SBM, Ric.hm<)nd R€)T£31'E!_lf3ljéilf!,C'i'1,Vf5EE1I1§§€1101"{% in E11191? favour E'iI1d Confirm that i.1acéy'+f13.ve':i:<:i:ti'e(i the (IiiS5;'}11'€i{t bctwe:e.n i,1r1E2mseivcs in temzs of §\/'1is€:.{iJi.'§9iA...1:2'?fl./202i. 3. fiieti by i.he:':1 in this behalf. 5;" Thf} said (3<f}I'}'3p1'0II1iE~3() p(>.i'.ii:i<)1:1 in .§s,?1"its<::';CEv}. i271./263 'I is m.i<m on 1":%{é()1'(i. '.I'hc-1 zzippeal is U':
aiioweé in t.erms 01' t}'1<2 c0r::1pr(m'1ise ;')et.itio.1'3 and p2.1.r1;.i(=.-S are at 1;ibe.1't:y to p1'o(iu(:c? Lrepy of Elhis 01f(ic.%r in ()S.N().576fi/2('){)E3 zmd See that 4"} (}(3f€-a:'1c'E2a11t" in ihfiz' $aTi<'i suii, d<eIet:eci by virtue of H16? {I(}I'I3f)1'()I.£1.iSf;'f 21:*rive%<'E at in E1113 ;)I'0c:(2t?<ii:'1g,§s§}'["170 seek (i.elt~>E;i0t1 of t'.I}€]i.i'(.'. A s<":h<,~.(ii.:1c: pmp¢a1*i':y' in E:?{(?«.§f)'Yi_§.5§Ef1;§.i suit as in yesgaecti. of re;':'1ai1'1ir'1g p0rt,iu1'1 _.<1f s<_f}:'1<'::(h:Iér pkairltiffss '1 and 2 have ;-1,ir{;=.a.dy :3:'1tiger(é('l_Aiilto"'s(3i;i:i'e{1ieni;,_ii?i:I1 <.ic:%fem.1a,r1f.s 2 and 3 in Eflhe (Jri;'.:§i1:1.2'11 S%V1ii',=.21§§:1irj1N;A, .W¥1.(3r11'.i'£, 'is ' said suit'. is a,lrea<.iy <ii.smisse('1 21$'*Vy'i{:§1(IiI'E1'.Xi}f3_.' Acrtgtordingiy z1p{){a';a.I_ :r'.-3 aE'_10we-git 'i:_1'»:_té1'.I1T1s of compromise _pet'i€io1:;;' i/2011. is disposed of.
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